Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(3) in Punjab Rights of Persons with Disabilities Rules, 2019 (3)The proceedings shall be open to inspection by any member of the Board at the office of the Member-Secretary of the Board during office hours.
