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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3)(b) in The Orissa Co-operative Societies Act, 1962

(b)if he or any member of his family having common economic interest with him carries on any business as is likely to be prejudicial to the business or interest of the Society.