Section 12(1) in The Punjab Motor Transport Workers Rules, 1963
(1)All fees to be paid under these rules shall be paid into the local treasury under the head of account. ["230 Labour and Employment (a) 101 receipts Labour Laws under Motor Transport Workers Act"] [Substituted vide Punjab Government Notification No. G.S.R. 26/C.A. 27/61/S. 40/Amd.(14)/2002, dated 24.5.2002.].
