Delhi High Court - Orders
Raghav Chadha vs Ramesh Bidhuri & Ors on 20 December, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~O-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EL.PET. 3/2019 & LA. No. 16732/2019
RAGHAV CHADHA ..... Petitioner
Through: Mr. Prashant Manchanda and Mr.
Angad Singh, Advocates.
versus
RAMESH BIDHURI & ORS. .....Respondents
Through: Mr. Amit Tiwari, Mr. Kushagra
Kumar, Mr. Ayush Tanwar & Mr.
Rahul Bhaskar, Advs. for R-1.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 20.12.2024
1. Mr. Prashant Manchanda, counsel for Petitioner, states that since the relief sought in the present petition has been rendered infructuous, he has instructions to withdraw the present petition.
2. Dismissed as withdrawn, along with pending application.
SANJEEV NARULA, J DECEMBER 20, 2024 d.negi This is a digitally signed order.
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