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Jammu & Kashmir High Court - Srinagar Bench

Manzoor Ahmad Shariq Apartment vs Union Of India & Ors on 2 March, 2022

Bench: Rajnesh Oswal, Mohan Lal

                                                                           Sr. No. 42
                                                                           Regular Cause List
                         IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                                            AT SRINAGAR

                                           WP (C) No. 284/2022

                Manzoor Ahmad Shariq Apartment                                 ...Petitioner(s)

                 Through: None

                                                     Vs.

                Union of India & Ors.                                        ...Respondent(s)

                 Through: Ms. Nazima Yaqub, Adv. vice Mr Tahir Majid Shamsi, ASGI for 1
                          Mr Areeb Kawoosa, Adv. for 2 to 4
                          None for 5
                CORAM:
                               HON'BLE MR JUSTICE RAJNESH OSWAL, JUDGE
                               HON'BLE MR JUSTICE MOHAN LAL, JUDGE

                                                ORDER

02.03.2022 List on 8th March 2022 in Supplementary cause list.



                                (MOHAN LAL)                   (RAJNESH OSWAL)
                                    JUDGE                              JUDGE
           SRINAGAR
           02.03.2022
           Altaf




MOHAMMAD ALTAF NIMA
2022.03.07 10:58
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