Jammu & Kashmir High Court - Srinagar Bench
Manzoor Ahmad Shariq Apartment vs Union Of India & Ors on 2 March, 2022
Bench: Rajnesh Oswal, Mohan Lal
Sr. No. 42
Regular Cause List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (C) No. 284/2022
Manzoor Ahmad Shariq Apartment ...Petitioner(s)
Through: None
Vs.
Union of India & Ors. ...Respondent(s)
Through: Ms. Nazima Yaqub, Adv. vice Mr Tahir Majid Shamsi, ASGI for 1
Mr Areeb Kawoosa, Adv. for 2 to 4
None for 5
CORAM:
HON'BLE MR JUSTICE RAJNESH OSWAL, JUDGE
HON'BLE MR JUSTICE MOHAN LAL, JUDGE
ORDER
02.03.2022 List on 8th March 2022 in Supplementary cause list.
(MOHAN LAL) (RAJNESH OSWAL)
JUDGE JUDGE
SRINAGAR
02.03.2022
Altaf
MOHAMMAD ALTAF NIMA
2022.03.07 10:58
I attest to the accuracy and
integrity of this document