Section 32(2)(e) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(e) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(e)the principles and their applications provided in Section 46 and 57 of the Electricity (Supply) Act, 1948 (54 of 1948) and the Sixth Schedule thereto; and

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State of Gujarat - Subsection

Section 32(2)(e) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003