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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(1) in Uttarakhand Public Services (Reservation for Economically Weaker Sections) Act, 2019

(1)The State Government may by notified order entrust the appointing authority or any officer or employee with responsibility of ensuring the compliance of the provisions of this Act.