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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(2)(c) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(c)the delegation of the powers conferred by this Act on the Government or any other authority, officer or person;