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Delhi High Court - Orders

Falcon India (Customs Broker) vs Commissioner Of Customs (Airport & ... on 4 October, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~35
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CUSAA 80/2022
                                       FALCON INDIA (CUSTOMS BROKER) ..... Appellant
                                                                            Through:                 None.

                                                                            versus

                                       COMMISSIONER OF CUSTOMS (AIRPORT & GENERAL)
                                                                        ..... Respondent
                                                                            Through:                 Mr. Satish Kumar, Sr. Standing
                                                                                                     Counsel with Ms. Vaishali
                                                                                                     Goyal, Adv.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 04.10.2023 CM APPL. 51050/2023 (46 Days Delay in Counter Affidavit) in CUSAA-80/2022 This is an application filed by the respondent seeking condonation of 46 days delay in filing the counter affidavit. For the reasons stated in the application, the delay of 46 days in filing the counter affidavit is condoned.

Application is disposed of.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

OCTOBER 4, 2023 RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:10:27