Delhi High Court - Orders
Falcon India (Customs Broker) vs Commissioner Of Customs (Airport & ... on 4 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 80/2022
FALCON INDIA (CUSTOMS BROKER) ..... Appellant
Through: None.
versus
COMMISSIONER OF CUSTOMS (AIRPORT & GENERAL)
..... Respondent
Through: Mr. Satish Kumar, Sr. Standing
Counsel with Ms. Vaishali
Goyal, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 04.10.2023 CM APPL. 51050/2023 (46 Days Delay in Counter Affidavit) in CUSAA-80/2022 This is an application filed by the respondent seeking condonation of 46 days delay in filing the counter affidavit. For the reasons stated in the application, the delay of 46 days in filing the counter affidavit is condoned.
Application is disposed of.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
OCTOBER 4, 2023 RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:10:27