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Union of India - Section

Section 13 in The Ammonium Nitrate Rules, 2012

13. Prohibition of certain acts.

- No person shall -
(i)provide false or misleading information or declaration in any application made or statement submitted under these rules; or
(ii)falsify, erase or fraudulently alter any entry in any log book, document or other record required to be kept or maintained under these rules; or
(iii)change or alter any licence, or other documents issued under these rules.