Section 9(6)(d) in Tamil Nadu Manual Workers Social / Security and Welfare Scheme, 2006
(d)[ Where the nomination made is incomplete or becomes void, the assistance shall be released to the legal heirs of the deceased registered manual worker.] [Inserted by Notification No. II(2)/LE/515(d-1)/2008, G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.]