Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6A(2)] [Section 6A] [Entire Act]

State of Haryana - Subsection

Section 6A(2)(a) in The Haryana Development and Regulation of Urban Areas Act, 1975

(a)verify the extent, situation and title of the land;