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State of Punjab - Section

Section 68 in Punjab Poisons Possession and Sale Rules, 1966

68. Zine Chloride.

Note : Preparations containing any of the above poisions are also covered by this list".Form I(See rule 4)Licence for possession and sale of PoisonsRegister No.Name of Licensee.Locality of shop.Shri ____________________, son of Shri _________________ carrying on business at _________________ in the Municipality of, is hereby licensed to possess for sale by retail and to sell by retail the following poisons, namely :-[-] [Specify the poisons for possession and sale of which the licence is granted.]1. _________________