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State of Tamilnadu - Section

Section 16 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

16.

On the remittance of Rs. 10,00,000 (Rupees ten lakhs only) towards the security deposit by the Management of the proposed college the University shall grant provisional affiliation for the first year course of B.Pharm after collecting a sum of Rs. 5,000 (Rupees five thousand only) towards the fee for the provisional affiliation for the first year B. Pharm course of study. It shall be competent for the University to withdraw the provisional affiliation granted herein by giving three months notice stating the reasons therefore, to the management of the proposed college.