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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(c) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955

(c)[] [Deleted vide Notification No. 14015/27/99-AIS(I)-A dated 25.07.2000 - GSR 633(E)]