Gauhati High Court
Brahmaputra Carbon Limited vs Numaligarh Refinery Limited And 3 Ors on 11 October, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/7
GAHC010090442023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2273/2023
BRAHMAPUTRA CARBON LIMITED
A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956. HAVING
ITS REGISTERED OFFICE AT INDUSTRIAL ESTATE NEW BONGAIGAON,
P.S., P.O. AND DIST. BONGAIGAON, PIN- 783380, REPRESENTED BY ITS
DIRECTOR SHRI SANJIB KUMAR BARUAH.
VERSUS
NUMALIGARH REFINERY LIMITED AND 3 ORS
MORANGI, GOLAGHAT, ASSAM, A GOVERNMENT OF INDIA ENTERPRISE
REPRESENTED BY ITS CHAIRMAN/MANAGING DIRECTOR, HAVING ITS
REGISTERED OFFICE AT 122A, NRL CENTRE, G.S. ROAD CHRISTIAN
BASTI, GUWAHATI-781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING)
NUMALIGARH REFINERY LIMITED NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
4:M/S. E-PROCUREMENT TECHNOLOGIES PVT. LTD. (PROJECT TIGER)
HAVING ITS OFFICE AT B-704-705
WALL STREET-2
NEAR GUJARAT COLLEGE ELLISBRIDGE
Page No. 2/7
AHMEDABAD
GUJARAT-380006
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent : SC, NRL
Linked Case : WP(C)/1292/2023
ANKITA BORKOTOKY
W/O- LATE RAJEEB BORUAH
R/O- NIRUPA NIWAS
BLOCK-A
FLAT NO. 701 JATIA
KAHILIPARA
P.O. KAHILIPARA
P.S. DISPUR
DIST. KAMRUP(M)
ASSAM
PIN- 781019.
VERSUS
THE LIFE INSURANCE CORPORATION OF INDIA (LICI) AND 6 ORS
REPRESENTED BY ITS MANAGING DIRECTOR- YOGAKSHEMA JEEVAN
BIMA MARG
MUMBAI
MAHARASHTRA
PIN- 400021.
2:THE ZONAL MANAGER
EASTERN ZONE
LIFE INSURANCE CORPORATION OF INDIA
4 C.R. AVENUE
HINDUSTAN BUILDINGS WEST BENGAL
KOLKATA
PIN- 700072.
3:THE DIVISIONAL MANAGER
LIFE INSURANCE CORPORATION OF INDIA
JORHAT DIVISION
JEEVAN PROKASH
RAJABARI
JORHAT
ASSAM
PIN- 785014.
Page No. 3/7
4:THE DIVISIONAL MANAGER
LIFE INSURANCE CORPORATION OF INDIA
GUWAHATI DIVISION
JEEVAN DEEP BUILDING S. S. ROAD
FANCY BAZAR
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN- 781001.
5:THE BRANCH MANAGER
GUWAHATI BRANCH-II
SILPUKHURI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781003.
6:THE BRANCH MANAGER
SIBSAGAR BRANCH OFFICE
ALAM BHAWAN
NEAR DOIMUKH CHARIALI
DIST. SIVASAGAR
ASSAM
PIN- 785640.
7:RANA KR. BORUAH
S/O- JATIN CH. BORUAH
R/O- JEBESWAR CHANGKAKOTY PATH
OLD AMOLAPATTY
P.O.
P.S. AND DIST. SIVASAGAR
ASSAM
PIN- 785640.
Advocate for : MR. M SARANIA
Advocate for : SC LIC appearing for THE LIFE INSURANCE CORPORATION OF
INDIA (LICI) AND 6 ORS
Linked Case : WP(C)/2702/2023
M/S INDIA CARBON LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NOONMATI
GUWAHATI- 781020
AND REPRESENTED BY SHRI SHYAMAL KUMAR BHATTACHARJYA
Page No. 4/7
GENERAL MANAGER (ADMINISTRATION AND COMMERCIAL) AND
AUTHORIZED SIGNATORY OF THE PETITIONER COMPANY.
VERSUS
THE NUMALIGARH REFINERY LTD. AND 2 ORS.
LOCATED AT MORANGI
GOLAGHAT
ASSAM
AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY
MORANGI
P.O.- NRP
DISTRICT- GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM- 781006.
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (1
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS.
Linked Case : WP(C)/2919/2023
M/S GUWAHATI CARBON LIMITED
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956. HAVING ITS REGISTERED OFFICE - PUB-BORAGAON
GORCHUK
N.H.-37
P.O.-GORCHUK
GUWAHATI-781035
ASSAM
Page No. 5/7
REPRESENTED BY ITS DIRECTOR SHRI SANJIB KUMAR BARUAH
VERSUS
NUMALIGARH REFINERY LIMITED AND 3 ORS
MORANGI
GOLAGHAT
ASSAM. A GOVERNMENT OF INDIA ENTERPRISE REPRESENTED BY ITS
CHAIRMAN/MANAGING DIRECTOR. HAVING ITS REGISTERED OFFICE AT
122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI-781005
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY
MORANGI
P.O.-NRP
DIST- GOLAGHAT
ASSAM
PIN-785699
3:THE GM (MARKETING)
NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN-781006
4:M/S E-PROCUREMENT TECHNOLOGIES PVT. LTD. (PROCURE TIGER)
HAVING ITS OFFICE AT B-704-705
WALL STREET-2 NEAR GUJARAT COLLEGE ELLISBRIDGE AHMEDABAD
GUJARAT-380006
Advocate for : MR. K N CHOUDHURY
Advocate for : SC NRL appearing for NUMALIGARH REFINERY LIMITED AND 3
ORS
Linked Case : WP(C)/2662/2023
M/S NEW AGE PETCOKE PVT LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT PALASHBARI
Page No. 6/7
NH-31C
P.O. KAJALGAON
DIST. CHIRANG
BTAD
ASSAM
PIN- 783385 AND REPRESENTED BY SHRI BIPUL KUMAR DUTTA ONE OF
THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE PETITIONER
COMPANY.
VERSUS
THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI-781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY
MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFi HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (R-1
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS
Page No. 7/7
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 11.10.2023 On the prayer of Mr. K.N. Choudhury, learned Senior Counsel appearing for the petitioners, list the cases immediately after the ensuing Puja Vacation. It is submitted that consent has been taken from the learned counsel for the respondents' side to make the prayer.
The interim order passed earlier shall continue till the next date of listing.
JUDGE Comparing Assistant