Supreme Court - Daily Orders
Shabnam Ahmed vs Union Of India on 28 August, 2019
Bench: N.V. Ramana, Mohan M. Shantanagoudar, Ajay Rastogi
ITEM NO.2 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Criminal) No.228/2019
SHABNAM AHMED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 28-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. R.B. Singhal, Sr. Adv.
Mr. Vidya Prakash Pathak, Adv.
Mr. Hira Lal, Adv.
Mr. Surendra Kumar, Adv.
Khushi Mohammad, Adv.
Mr. Anjum Parvez, Adv.
Mr. Mukesh Kumar, Adv.
Ms. Shachi, Adv.
Mr. Aditya B. Singhal, Adv.
Ms. Nilofar Khan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned Senior counsel appearing for the petitioner. Let notice be issued in the matter. Liberty is granted to serve the Standing counsel for the Union of India.
Tag with Civil Appeal No.9723 of 2014.
Signature Not Verified Digitally signed by VISHAL ANAND Date: 2019.08.28 (VISHAL ANAND) 16:46:14 IST Reason: (RAJ RANI NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR