Bombay High Court
Shetkari Sahakari Sangh Ltd. Kolhapur ... vs Shri. Dilip Shankarrao Patil on 9 March, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
904 SA 126.23 with IA 1420.doc
Dusane
BHALCHANDRA IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GOPAL
DUSANE CIVIL APPELLATE JURISDICTION
Digitally signed by
BHALCHANDRA
GOPAL DUSANE
SECOND APPEAL NO.126 OF 2023
Date: 2023.03.10
10:44:29 +0530
WITH
INTERIM APPLICATION NO.1420 OF 2023
Shetkari Sahakari Sangh Ltd. ...Appellant
Kolhapur thru' Executive Director,
Kolhapur
V/s.
Shri. Dilip Shankarrao Patil ...Respondent
Ms. Pooja Patil i/by Ruturaj Pawar for Appellant.
Mr. Chetan G.Patil for Respondent.
CORAM: MADHAV J. JAMDAR, J.
DATE: 9th MARCH 2023 P.C.:
1. Stand over to 16th March 2023 at 12.00 pm. (MADHAV J. JAMDAR, J.) 1