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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1)(c) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)All rights and emoluments of any nature in cash or kind or both accrued to and appurtaining to any office or service or post mentioned in clause (a) and subsisting on the date of commencement of this Act shall on such commencement stand extinguished.