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[Cites 0, Cited by 0] [Section 40(8)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(8)(ii) in West Bengal Co-operative Societies Rules, 2011

(ii)The Board shall give all reasonable facilities to the contesting candidates or their representatives to examine all the nomination papers for satisfying themselves about the correctness of their scrutiny.