.-The objects of the Institute shall be-(a)to promote, uphold and develop the standards of professional education, training, knowledge, practice and conduct amongst Actuaries;(b)to promote the status of the Actuarial profession;(c)to regulate the practice by the Members of the profession of Actuary;(d)to promote, in the public interest, knowledge and research in all matters relevant to Actuarial science and its application; and(e)to do all such other things as may be incidental or conducive to the above objects or any of them.
