Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 24] [Entire Act] Union of India - Subsection Section 24(2) in The Wakf Act, 1995 (2)The appointment of officers and other employees, their term of office and conditions of service shall be such as may be provided by regulations.
