Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(1) in The Coimbatore City Municipal Corporation Service Rules, 1987 (1)"Act" means the Coimbatore City Municipal Corporation Act, 1981, (Tamil Nadu Act 25 of 1981).
