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Supreme Court - Daily Orders

Bsnl, New Delhi vs Reliance Communications Ltd, Mumbai on 1 August, 2016

     ITEM NO.93                                 REGISTRAR COURT. 1                    SECTION XVII

                                        S U P R E M E C O U R T O F            I N D I A
                                                RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal                   No(s).       8510/2012

     BSNL, NEW DELHI                                                                Appellant(s)

                                                               VERSUS

     RELIANCE COMMUNICATIONS LTD, MUMBAI                                            Respondent(s)
     (with office report)


     Date : 01/08/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                                Mr. Abhishek Kumar, Adv.
                                                Mr. Gagan Gupta,Adv.


     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Service is complete but none appears for the respondent. Parties have not filed the statement of case. It is no more a mandate after the amendment in the Supreme Court Rules, 2013.

Registry to process the matter for listing before the Hon'ble Court, as per rules.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.03 22:30:03 IST Reason: