Supreme Court - Daily Orders
Bsnl, New Delhi vs Reliance Communications Ltd, Mumbai on 1 August, 2016
ITEM NO.93 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 8510/2012
BSNL, NEW DELHI Appellant(s)
VERSUS
RELIANCE COMMUNICATIONS LTD, MUMBAI Respondent(s)
(with office report)
Date : 01/08/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr. Abhishek Kumar, Adv.
Mr. Gagan Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete but none appears for the respondent. Parties have not filed the statement of case. It is no more a mandate after the amendment in the Supreme Court Rules, 2013.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.03 22:30:03 IST Reason: