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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Punjab - Subsection

Section 67(2) in The Punjab Motor Vehicles Rules, 1989

(2)Where the permit of a vehicles is countersigned under section 88 for more than region, fee at the rate shown in rule 68 as payable for counter- signatures shall be levied in respect of each additional region.