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[Cites 0, Cited by 0] [Section 84(5)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(5)(c) in The Maharashtra University of Health Sciences Act, 1998

(c)The development and programme fund shall be utilised in the manner consistent with the object of the programmes for which a suitable code will be adopted to include the guidelines of the funding agency on expenditure and audit, to be granted and approved by the Management Council.