Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 3 in The M.P. State Warehousing Corporation Rules, 1971

3. Disinfestation Service.

- The Corporation may, at its discretion and at the request of the concerned, undertake disinfestation service outside it Warehouses in respect of agricultural produces or notified commodities.