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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Mizoram - Subsection

Section 45(9) in Mizoram (Land Revenue) Rules, 2013

(9)Land Settlement Certificate shall be prepared in aspecial water-mark stationery using the format as prescribed by the Government. The certificate shall contain passport-size photo of land holder and a bar code will fixed for proper identification and authentication.Part- 10 46. Issue of Land Pass Book.