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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023

(h)“identified goods” means any class of imported goods, or a subset thereof, which have been specified by the Board under rule 5;