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State of Rajasthan - Section

Section 148 in Rajasthan District Board Account Rules

148.

This statement shall be considered by the Board and orders passed as to the arrangements for the execution of work and supply of metal.Note. - In cases where the consolidation or repair of roads is done through contractors and not by departmental agency the above statement should be amplified to include additional charges such as these for sacrifying dressing berms, etc.