Madras High Court
Rajasekar vs The Union Territory Of Puducherry on 7 July, 2021
Author: R. Mahadevan
Bench: R. Mahadevan
W.P.No.14227 of 2012
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 07.07.2021
CORAM
THE HON'BLE MR.JUSTICE R. MAHADEVAN
Writ Petition No.14227 of 2012
Rajasekar ... Petitioner
-Vs-
1.The Union Territory of Puducherry
Represented by its
District Collector
Puducherry
Puducherry State.
2.The Senior Superintendent of Police
Puducherry State
Puducherry.
3.The Sub-Inspector of Police
Muthialpet Police Station
Puducherry State. ... Respondents
Prayer : Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the respondents to consider
the petitioner's representation dated 18.05.2012 in accordance with law to
end the Kattapanchayat in Solai Nagar South, Muthialpet, Puducherry, as
per the judgment in W.P.No.18955 of 2005, dated 05.07.2005 on the file of
this Court.
For Petitioner : Mr.R.Sankarasubbu
For Respondents : Mr.C.T.Ramesh
Additional Govt. Pleader (Pondicherry)
https://www.mhc.tn.gov.in/judis/
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W.P.No.14227 of 2012
ORDER
The prayer made in this writ petition is to issue a Mandamus, directing the respondents to consider the petitioner's representation dated 18.05.2012 in accordance with law to end the Kattapanchayat in Solai Nagar South, Muthialpet, Puducherry, as per the order of this Court dated 05.07.2005 made in W.P.No.18955 of 2005.
2.Today, when the matter was taken up for consideration, the learned counsel appearing for the petitioner fairly submitted that this writ petition may be closed with liberty to the petitioner to approach the authority concerned, if the same cause of action still continues.
3.Granting such liberty to the petitioner, the writ petition stands closed. No costs.
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1.The Union Territory of Puducherry Represented by its District Collector Puducherry Puducherry State.
2.The Senior Superintendent of Police Puducherry State Puducherry.
3.The Sub-Inspector of Police Muthialpet Police Station Puducherry State.
https://www.mhc.tn.gov.in/judis/ Page 3 of 4 W.P.No.14227 of 2012 R. MAHADEVAN, J.
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