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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Bihar - Subsection

Section 340(1)(c) in The Bihar Municipal Act, 2007

(c)change, or allow the change of, the use of any building erected before the commencement of this Act contrary to the use for which such erection was originally sanctioned or to the use to which such building was actually put,