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Patna High Court - Orders

Chandrakant Kumar Anil vs The Union Of India & Ors on 8 December, 2014

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.17892 of 2014
                     ======================================================
                     Chandrakant Kumar Anil
                                                                             .... .... Petitioner
                                                        Versus
                     The Union of India & Ors
                                                                          .... .... Respondents
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :   Mr. Kamala Kant Upadhyay, Advoctate.
                     For the Respondent/s       : Mr. Sheo Shankar Prasad, SC-10
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
                                and
                                HONOURABLE MR. JUSTICE ADITYA KUMAR
                                TRIVEDI
                     ORAL ORDER
                     (Per: HONOURABLE MR. JUSTICE I. A. ANSARI)

2       08-12-2014

On the request made by learned counsel for the parties concerned, this appeal is directed to be listed, on 17.12.2014, under the present heading, retaining its position.

(I. A. Ansari, J.) (Aditya Kumar Trivedi, J.) Mkr./-

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