Patna High Court - Orders
Chandrakant Kumar Anil vs The Union Of India & Ors on 8 December, 2014
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17892 of 2014
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Chandrakant Kumar Anil
.... .... Petitioner
Versus
The Union of India & Ors
.... .... Respondents
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Appearance :
For the Petitioner/s : Mr. Kamala Kant Upadhyay, Advoctate.
For the Respondent/s : Mr. Sheo Shankar Prasad, SC-10
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CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
and
HONOURABLE MR. JUSTICE ADITYA KUMAR
TRIVEDI
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE I. A. ANSARI)
2 08-12-2014On the request made by learned counsel for the parties concerned, this appeal is directed to be listed, on 17.12.2014, under the present heading, retaining its position.
(I. A. Ansari, J.) (Aditya Kumar Trivedi, J.) Mkr./-
U