Section 11(iii) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004
(iii)Junior Residents shall be posted to work for one year in the Public Health Centers/ Community Health Centers in various districts, following a transparent system of seeking 5 options and making the allotments strictly based on the merit at the MBBS / BDS examination.
