Orissa High Court
The Orissa Minerals vs State Of Orissa on 13 December, 2021
Author: S. K. Panigrahi
Bench: S. K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 16874 of 2009
The Orissa Minerals .... Petitioner
Development Co Ltd. (OMDC),
under the administrative
control of the Govt. of India,
Ministry of Steel, represented
through its DGM (In-charge)
Keonjhar
Mr. P. K. Parhi, ASGI
Mr. B. Panigrahi, Advocate (Caveator)
-versus-
State of Orissa, represented .... Opp. Parties
through the Principal
Secretary, Steel and Mines
Development, Bhubaneswar
and Others
Mr. Lalatendu Samantaray, AGA
CORAM:
JUSTICE JASWANT SINGH
JUSTICE S. K. PANIGRAHI
ORDER (Oral)
Order No. 13.12.2021
04. 1. This matter is taken up through hybrid mode.
2. On joint request of the parties, the matter is adjourned to 29.03.2022.
(Jaswant Singh) Judge (S. K. Panigrahi) Judge December 13th, 2021 Cuttack AKPradhan