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Orissa High Court

The Orissa Minerals vs State Of Orissa on 13 December, 2021

Author: S. K. Panigrahi

Bench: S. K. Panigrahi

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                               WP(C) No. 16874 of 2009

             The Orissa Minerals              ....            Petitioner
             Development Co Ltd. (OMDC),
             under the administrative
             control of the Govt. of India,
             Ministry of Steel, represented
             through its DGM (In-charge)
             Keonjhar
                                                  Mr. P. K. Parhi, ASGI
                                  Mr. B. Panigrahi, Advocate (Caveator)
                                     -versus-

             State of Orissa, represented    ....        Opp. Parties
             through the Principal
             Secretary, Steel and Mines
             Development, Bhubaneswar
             and Others
                                      Mr. Lalatendu Samantaray, AGA
                             CORAM:
                            JUSTICE JASWANT SINGH
                             JUSTICE S. K. PANIGRAHI

                                          ORDER (Oral)

Order No. 13.12.2021

04. 1. This matter is taken up through hybrid mode.

2. On joint request of the parties, the matter is adjourned to 29.03.2022.

(Jaswant Singh) Judge (S. K. Panigrahi) Judge December 13th, 2021 Cuttack AKPradhan