Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(14)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(14)(ii) in The Rajasthan Value Added Tax Rules, 2006

(ii)reported stolen, lost or destroyed under sub-rule (10); or