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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Haryana - Subsection

Section 57(3) in Faridabad Complex Administration Building Rules, 1989

(3)The requirements for fitments for drainage and sanitation in the case of buildings other than residences such as office buildings, factories, cinemas, concert halls, the atres, hospitals, hotels, restaurants, schools and hostels shall be in accordance with table Nos. I to II appended to these rules.