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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(a)The industrial unit availing interest Subsidy under the Scheme shall comply with all statutory laws and regulation. If any failure to do so comes to notice, it may result in cancellation/withdrawal of the benefits under the Scheme.