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State of Uttar Pradesh - Section

Section 26 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

26. Regulation of other matters.

- In regard to the matters not specifically converted by these rules or by special orders, persons appointed to the service shall be governed by the rules, regulations, and orders applicable generally to Government servants serving in connection with the affairs of the State.For Latest Pay Scale, please see current G.O.