Section 18(1)(v) in Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(v)In the course of the normal transaction, if the licensee forgets to mention either the licence number or date on the bill or memo.

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