Madras High Court
K.P.Gowrishankar vs The Board Of Apprenticeship And ... on 23 November, 2015
Author: K.Kalyanasundaram
Bench: K.Kalyanasundaram
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 23.11.2015 CORAM THE HONOURABLE MR.JUSTICE K.KALYANASUNDARAM W.P.Nos.12315 and 12316 of 2015 and M.P.Nos.1 and 1 of 2014 K.P.Gowrishankar ... Petitioner in W.P.No.12315 of 2015 R.Hariprasad ... Petitioner in W.P.No.12316 of 2015 Vs. The Board of Apprenticeship and Training Southern Region (BOAT-SR) Department of Higher Education Government of India (Amended as India as per order dated 28.04.2015 in M.P.Nos.2 & 2 of 2015) CIT Campus Taramani, Chennai-600113. ... Respondent in both W.P.'s Prayer in both W.P.'s: Petition filed under Article 226 of the Constitution of India to issue a Writ of Mandamus directing the respondent to select the petitioners for apprenticeship training by posting them at an appropriate place by taking into account the marks obtained by them. For Petitioner : Mr.P.Valliappan (in both W.P.'s) For Respondents : Mr.S.V.Srinivasan, (in both W.P.'s) ASG C O M M O N O R D E R
These writ petitions are listed under the caption `for withdrawal', based on the letter submitted by the learned counsel appearing for the petitioners dated 16.11.2015.
2. The learned counsel appearing for the petitioners also submitted that the petitioners were already appointed by the respondent and therefore the relief sought for in these writ petitions have become infructuous and hence he sought the permission of this Court to withdraw these writ petitions.
3. Based on the submission made by the learned counsel appearing for the petitioners and in view of the letter submitted by the counsel appearing for the petitioners, these writ petitions are dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petitions stands closed.
23.11.2015 arr Index: Yes / No Internet: Yes / No Note: Issue order coy on 23.11.2015 To The Board of Apprenticeship and Training Southern Region (BOAT-SR) Department of Higher Education Government of India (Amended as India as per order dated 28.04.2015 in M.P.Nos.2 & 2 of 2015) CIT Campus Taramani, Chennai-600113.
K.KALYANASUNDARAM, J arr W.P.Nos.12315 and 12316 of 2015 23.11.2015