Bombay High Court
M/S. Herrmann Research Products And ... vs The C.E.O. Midc And Ors on 10 February, 2021
Author: Vinay Joshi
Bench: S.J. Kathawalla, Vinay Joshi
14-IA 3824-20 in WP [email protected] Digitally signed by Vinayak Vinayak Halemath P. P. IN THE HIGH COURT OF JUDICATURE AT BOMBAY Halemath Date: 2021.02.12 11:18:18 CIVIL APPELLATE JURISDICTION +0530 INTERIM APPLICATION NO.3824 OF 2020 IN WRIT PETITION NO.13646 OF 2017 M/s. Herrmann Research Products & Laboratories Pvt. Ltd. ... Applicants Vs. The C.E.O., MIDC & Ors. ... Respondents WITH WRIT PETITION NO.6928 OF 2017 WITH CIVIL APPLICATION NO.2494 OF 2017 IN WRIT PETITION NO.6928 OF 2017 WITH CIVIL APPLICATION NO.490 OF 2019 IN WRIT PETITION NO.6928 OF 2017 WITH CIVIL APPLICATION NO.2314 OF 2019 IN WRIT PETITION NO.6928 OF 2017 WITH WRIT PETITION NO.13646 OF 2017 WITH INTERIM APPLICATION NO.3824 OF 2020 IN WRIT PETITION NO.13646 OF 2017 WITH CIVIL APPLICATION NO.918 OF 2019 IN WRIT PETITION NO.13646 OF 2017 WITH Mugdha Page 1 of 2 14-IA 3824-20 in WP [email protected] CIVIL APPLICATION NO.491 OF 2019 IN WRIT PETITION NO.13646 OF 2017 ----- Mr. Shahshank Thatte for the Applicant and Petitioner in WP No.13646/17. Mr. Subhash Jha a/w Mr. Harekrishna Mishra i/by Law Global for Petitioner in WP No.6928/17. Ms.S.D. Vyas, 'B' Panel Counsel for the State. Ms. Shyamali Gadre a/w Tanvi Joshi i/by Little & Co. for Respondent No2 in WP No.13646/17. Mr. Ashutosh C. Gavnekar/by C.G. Gavnekar for Respondent No.12 in WP No.6928/17. Mr. Ashish Gabhale i/by Jay & Co for Respondent Nos. 2 to 4-MIDC in WP No.6928/17. ----- CORAM : S.J. KATHAWALLA & VINAY JOSHI, JJ.
DATE : 10TH FEBRUARY, 2021 P.C. :
Stand over to 23/02/2021 at 2.30 p.m. (VINAY JOSHI, J.) (S.J. KATHAWALLA, J.) Mugdha Page 2 of 2