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[Cites 0, Cited by 0] [Section 57A(2)] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(2)(a) in Rajasthan Factories Rules, 1951

(a)Every jib-crane so constructed that the safe working load may be varied by the raising or lowering of the jib, shall have attached thereto either an automatic indicator of safe working loads, or an automatic jib, angle indicator and a table indicating the safe working loads at corresponding inclination of the jib or corresponding radii of the load.