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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(14) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

(14)[ Annual statement along with the Budget shall be brought out giving prospects of the State's economy and related fiscal strategy.] [Inserted vide Orissa Gazette No. 669/20.5.2006, Notification No. 6866/20.5.2006.]