Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 4 in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968

4. Rejection of application and reasons for such rejection.

- When the Tribunal rejects an application, it shall record the reasons for rejection and shall communicate its decision to the applicant within one month of the order of rejection with the reasons.