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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in THE INDIAN ANTARCTIC ACT, 2022

(2)The provisions of sub-section (1) shall not apply to waste,—
(a)if they are incinerated, autoclaved or otherwise treated to be made sterile; or
(b)if the removal of such waste shall result in greater adverse environmental impact referred to in sub-section (5) of section 27, than leaving them in their existing locations.