Bombay High Court
Chrystal Delise Adrian And 2 Ors vs Mv Malaviya 23, Imo No. 9299082 And 8 Ors on 26 April, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ADMIRALTY SUITS NO. 24 OF 2023
Chrystal Delise Adrian And 2 Ors ....PETITIONER
V/S
Mv Malaviya 23, Imo No. 9299082 And 8 Ors....RESPONDENT
Ms. Isha Sawant, i/b. Ashwin Shanker for Plaintiff. Mr. Pranav Dessai, a/w Aaron Kevin Fernandes, i/b. Mulla & Mulla & Craigie Blunt & Caroe, for D.No.9-DVB Bank SE (Now DZ Bank, AG, Deutsche Zentral-Genossenschaftsbank, Frankfurt Am Main) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 26th April, 2024 P.C. :
S. O. to 03/05/2024 .
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