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State of Madhya Pradesh - Section

Section 29 in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975

29.

No plot or land in any Authority layout shall be of a size less than (he minimum size sanctioned for such layout. No plot shall be sub-divided in a manner by which any of the sub-divided plot becomes lesser in size than the minimum size sanctioned for the layout in that locality.