Section 1 in The Chandernagore (Assimilation Of Laws) Act, 1955
1. Short title and commencement.
(1)This Act may be called the Chandernagore (Assimilation of Laws) Act, 1955.(2)It shall come into force immediately on the Chandernagore (Assimilation of Laws) Ordinance, 1954, ceasing to operate.
