Himachal Pradesh High Court
Himachal Pradesh Pwd Store Clerk ... vs Sh. Narinder Chauhan & Another on 16 November, 2015
Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH
SHIMLA
COPC No. 299 of 2014
.
Date of decision: 16.11.2015
Himachal Pradesh PWD Store Clerk Association
....Petitioner
Versus
Sh. Narinder Chauhan & another ....Respondents
of
Coram:
The Hon'ble
Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice.
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Whether approved for reporting ?1
____________________________________________________
rt
For the petitioner : Mr. P.P. Chauhan, Advocate.
For the respondents: Mr. Shrawan Dogra, Advocate
General with Mr. Romesh
Verma, Mr. Anup Rattan,
Additional Advocate Generals
and Mr. J.K. Verma, Deputy
Advocate General.
Mansoor Ahmad Mir, Chief Justice (Oral)
This contempt petition is disposed of by directing the respondents to comply with the directions contained in the judgment dated 28.10.2015, passed by this Court in LPA No. 125 of 2015, 2015 titled State of H.P. & another versus HP PWD Store Clerk Association.
Association.
( Mansoor Ahmad Mir ) Chief Justice.
November 16,
16, 2015 (Tarlok Singh Chauhan)
Chauhan)
( hemlata) Judge.
1
Whether the reporters of Local Papers may be allowed to see the judgment ?.
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